The Chinni Mill Majdoor Sangh ... vs Sri Net Ram & Others
2014 Latest Caselaw 925 ALL

Citation : 2014 Latest Caselaw 925 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

The Chinni Mill Majdoor Sangh ... vs Sri Net Ram & Others on 16 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2416 of 2008
 

 
Applicant :- The Chinni Mill Majdoor Sangh Aurai
 
Opposite Party :- Sri Net Ram & Others
 
Counsel for Applicant :- Radhey Krishna Pandey,Arvind Srivastava,S.N.Shukla
 
Counsel for Opposite Party :- Sc,M.C.Chaturvedi,Niraj Tewari,R.K.S.Chauhan
 

 
Hon'ble Ran Vijai Singh,J.

List on 1st May, 2014 along with the records of Civil Misc. Writ Petition No. 52040 of 2005 ( The Chini Mill Mazdoor Sangh Aurai District Sant Ravidas Nagar, Bahadoni vs. State of U.P. and others).

Order Date :- 16.4.2014

samz

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