Sutikshan Pandey And Others vs Addl. District Magistrate (Law ...
2014 Latest Caselaw 913 ALL

Citation : 2014 Latest Caselaw 913 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Sutikshan Pandey And Others vs Addl. District Magistrate (Law ... on 15 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 38697 of 2006
 

 
Petitioner :- Sutikshan Pandey And Others
 
Respondent :- Addl. District Magistrate (Law And Order)/Dy.D.C. & Ors.
 
Counsel for Petitioner :- A.K. Upadhyaya,O.P. Shukla
 
Counsel for Respondent :- C.S.C.,Awadhesh Kumar Mishra,Hari Shankar Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted two weeks and no more time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 15.4.2014

Priyanka

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