Ramesh And Others vs D.D.C., Muzaffarnagar And Others
2014 Latest Caselaw 908 ALL

Citation : 2014 Latest Caselaw 908 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Ramesh And Others vs D.D.C., Muzaffarnagar And Others on 15 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24272 of 2006
 

 
Petitioner :- Ramesh And Others
 
Respondent :- D.D.C., Muzaffarnagar And Others
 
Counsel for Petitioner :- Swati Agrawal
 
Counsel for Respondent :- C.S.C.,Karuna Srivastava,Onkar Singh,Santosh Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary counter affidavit filed today, is taken on record.

Shri Dhananjai Kumar holding brief of Smt Swati Agarwal, learned counsel for the petitioner states that the substitution application pursuant to the death of the petitioner no. 2 had been filed in the Registry on 22.07.2011. The said application is not on record.

Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 15.4.2014

Priyanka

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