Constable 98 C.P. Ram Singh vs State Of U.P. & Another
2014 Latest Caselaw 897 ALL

Citation : 2014 Latest Caselaw 897 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Constable 98 C.P. Ram Singh vs State Of U.P. & Another on 15 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 3684 of 2003
 

 
Petitioner :- Constable 98 C.P. Ram Singh
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- A.N. Pandey,Suresh Chandra Varma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc.Restoration Application No. 55585 of 2014)

The ground upon which the restoration application of the petitioner was earlier rejected vide order dated 29.11.2013, the same ground still exists. As such the application is rejected.

Order Date :- 15.4.2014

SKM

Case :- WRIT - A No. - 3684 of 2003

Petitioner :- Constable 98 C.P. Ram Singh

Respondent :- State Of U.P. & Another

Counsel for Petitioner :- A.N. Pandey,Suresh Chandra Varma

Counsel for Respondent :- C.S.C.

Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc.Delay Condonation Application No. 55579 of 2014)

Heard.

No good ground is made out to condone the delay.

The application is rejected.