Kishore And 2 Ors. vs Vijay Laxmi Devi And Another
2014 Latest Caselaw 896 ALL

Citation : 2014 Latest Caselaw 896 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Kishore And 2 Ors. vs Vijay Laxmi Devi And Another on 15 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2489 of 2014
 

 
Applicant :- Kishore And 2 Ors.
 
Opposite Party :- Vijay Laxmi Devi And Another
 
Counsel for Applicant :- Triveni Shankar,Ajay Shankar
 

 
Hon'ble Ran Vijai Singh,J.

Issue notice to the opposite parties.

List on the date fixed in the notice.

Order Date :- 15.4.2014

samz

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