Abdul Gaffar vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 893 ALL

Citation : 2014 Latest Caselaw 893 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Abdul Gaffar vs Dy. Director Of Consolidation, ... on 15 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 13364 of 2011
 

 
Petitioner :- Abdul Gaffar
 
Respondent :- Dy. Director Of Consolidation, Muzaffar Nagar & Others
 
Counsel for Petitioner :- S.M.G. Asghar,M.H. Qadeer,V.M. Zaidi
 
Counsel for Respondent :- C.S.C.,Rajiv Joshi
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for respondents prays for and is granted three weeks and no more time to file counter affidavit.

Learned counsel for the petitioner will have two weeks thereafter for filing rejoinder affidavit.

List immediately after expiry of the aforesaid period.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 15.4.2014

Priyanka

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