Mehendi Hasan & Others vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 885 ALL

Citation : 2014 Latest Caselaw 885 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Mehendi Hasan & Others vs Dy. Director Of Consolidation, ... on 15 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 16923 of 2006
 

 
Petitioner :- Mehendi Hasan & Others
 
Respondent :- Dy. Director Of Consolidation, Mirzapur & Others
 
Counsel for Petitioner :- R.S. Pandey
 
Counsel for Respondent :- S.C.,Abhishek Awasthi,Rajshree Malviya
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Shri Rajshree Malviya, learned counsel for the respondents.

Order Date :- 15.4.2014

Priyanka

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