Smt. Vimla Devi vs State Of U.P. And 6 Others
2014 Latest Caselaw 878 ALL

Citation : 2014 Latest Caselaw 878 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Smt. Vimla Devi vs State Of U.P. And 6 Others on 15 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 15004 of 2014
 

 
Petitioner :- Smt. Vimla Devi
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Sengar Vineet Singh
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up as fresh on 22nd April, 2014.

Order Date :- 15.4.2014

Priyanka

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