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Babu Ram vs D.D.C.
2014 Latest Caselaw 854 ALL

Citation : 2014 Latest Caselaw 854 ALL
Judgement Date : 11 April, 2014

Allahabad High Court
Babu Ram vs D.D.C. on 11 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 2597 of 1994
 

 
Petitioner :- Babu Ram
 
Respondent :- D.D.C.
 
Counsel for Petitioner :- B.D.Mandhyan,M.D. Misra,Madanji Pandey,S.C.Mandhyan,Satish Mandhyan
 
Counsel for Respondent :- O.S.Malik,H.P. Mishra,R.K.Singh,Ramesh Pundir,S.C.,Smt. Rekha Pundir,Tarun Gaur
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard in part.

Put up on 15th April, 2014 in the additional cause list.

Order Date :- 11.4.2014

Priyanka

 

 

 
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