Shree Ram Sharma vs State Of U.P. & Others
2014 Latest Caselaw 852 ALL

Citation : 2014 Latest Caselaw 852 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

Shree Ram Sharma vs State Of U.P. & Others on 11 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 250 of 2001
 

 
Petitioner :- Shree Ram Sharma
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.B.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed by the learned counsel for the petitioner, list the matter after three weeks.

Order Date :- 11.4.2014

SKM

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