Surya Bahadur And Others vs D.D.C. And Others
2014 Latest Caselaw 843 ALL

Citation : 2014 Latest Caselaw 843 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

Surya Bahadur And Others vs D.D.C. And Others on 11 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 47622 of 2008
 

 
Petitioner :- Surya Bahadur And Others
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Triveni Shankar,Ajay Shankar
 
Counsel for Respondent :- C.S.C.,Babhat Singh,Brij Raj Singh,K.K. Yadav,Lalta Pd Singh,Lalta Prasad,Prabhat Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard the learned counsel for the parties.

The substitution application is filed within time.

No counter affidavit has been filed.

The substitution application is allowed.

Order Date :- 11.4.2014

Priyanka

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