St. Joseph'S College And Anr. vs State Of U.P. And 2 Others
2014 Latest Caselaw 833 ALL

Citation : 2014 Latest Caselaw 833 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

St. Joseph'S College And Anr. vs State Of U.P. And 2 Others on 11 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 63569 of 2013
 

 
Petitioner :- St. Joseph'S College And Anr.
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Subhash Ghosh
 
Counsel for Respondent :- C.S.C.,Vivek Ratan
 

 
Hon'ble Abhinava Upadhya,J.

Put up before another Bench after taking nomination from Hon'ble the Chief Justice.

Order Date :- 11.4.2014

SKM

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