Smt. Shanti Devi vs K.C. Pandey, Chief Manager, Obra ...
2014 Latest Caselaw 808 ALL

Citation : 2014 Latest Caselaw 808 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Smt. Shanti Devi vs K.C. Pandey, Chief Manager, Obra ... on 10 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1437 of 2014
 

 
Applicant :- Smt. Shanti Devi
 
Opposite Party :- K.C. Pandey, Chief Manager, Obra Thermal Power And 3 Ors.
 
Counsel for Applicant :- Surendra Kumar
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Affidavit of compliance and short counter affidavit filed today are taken on record.

Pursuant to the order of this Court dated 27.2.2014, Sri Vinod Kumar-I Executive Engineer Vidyut Vitran Khand-I, Purvanchal Vidyut Vitran Nigam Ltd. Fataha, Mirzapur, opposite party no.2 and Sri Mukesh Kumar-II, Purvanchal Vidyut Vitran Nigam Ltd. Fataha, Mirzapur, opposite party no.4 are present today.

Due to paucity of time the case could not be taken up today.

Put up tomorrow, i.e. 11.4.2014. The opposite parties shall remain present before the Court.

Order Date :- 10.4.2014

samz

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Smt. Shanti Devi vs K.C. Pandey, Chief Manager, Obra ...
2014 Latest Caselaw 808 ALL

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Smt. Shanti Devi vs K.C. Pandey, Chief Manager, Obra ...2014 Latest Caselaw 808 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Shanti Devi vs K.C. Pandey, Chief Manager, Obra ...
2014 Latest Caselaw 808 ALL