Jai Ram vs D.D.C. & Others
2014 Latest Caselaw 804 ALL

Citation : 2014 Latest Caselaw 804 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Jai Ram vs D.D.C. & Others on 10 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 4744 of 2000
 

 
Petitioner :- Jai Ram
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Shyam Krishna
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,R.P. Giri
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, the case is passed over for the day.

Order Date :- 10.4.2014

Priyanka

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