Shailendra Singh Yadav vs State Of U.P.
2014 Latest Caselaw 789 ALL

Citation : 2014 Latest Caselaw 789 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Shailendra Singh Yadav vs State Of U.P. on 10 April, 2014

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11057 of 2014
 

 
Applicant :- Shailendra Singh Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Tufail Hasan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On request of learned A.G.A., list on 22.04.2014.

Order Date :- 10.4.2014

AHN

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