Paramjeet Singh H.U.F. (Through ... vs Union Of India And Others
2014 Latest Caselaw 788 ALL

Citation : 2014 Latest Caselaw 788 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Paramjeet Singh H.U.F. (Through ... vs Union Of India And Others on 10 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1763 of 2008
 

 
Petitioner :- Paramjeet Singh H.U.F. (Through Paramjeet Singh Karta)
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Abhishek Mishra
 
Counsel for Respondent :- Asgi,Ashok Kumar,C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Sri Ashok Kumar, learned counsel appearing on behalf of the respondents, states that two weeks time may be allowed to inquire the status of the case before the settlement Commission and to seek further instruction in the matter.

List on 28.4.2014.

Order Date :- 10.4.2014

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