Citation : 2014 Latest Caselaw 787 ALL
Judgement Date : 10 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT TAX No. - 1755 of 2008 Petitioner :- Gurinder Kaur Respondent :- Union Of India And Others Counsel for Petitioner :- Abhishek Mishra Counsel for Respondent :- A.S.G.I.,Ashok Kumar,I. Tax/2004/341 Hon'ble Rajes Kumar,J.
Hon'ble Shashi Kant,J.
Sri Ashok Kumar, learned counsel appearing on behalf of the respondents, states that two weeks time may be allowed to inquire the status of the case before the settlement Commission and to seek further instruction in the matter.
List on 28.4.2014.
Order Date :- 10.4.2014
OP
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