Braj Kishor Dubey vs State Of U.P. And 2 Ors.
2014 Latest Caselaw 786 ALL

Citation : 2014 Latest Caselaw 786 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Braj Kishor Dubey vs State Of U.P. And 2 Ors. on 10 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 20966 of 2014
 

 
Petitioner :- Braj Kishor Dubey
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Chandra Bhan Gupta
 
Counsel for Respondent :- C.S.C.,Hemendra Pratap Singh
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel appears on behalf of respondents no.1 and 2. Sri Sujeet Kumar, Advocate holding brief of Sri Hemendra Pratap Singh, learned counsel has filed caveat on behalf of respondent no.3.

Let a counter affidavit be filed within one month.

List the matter after one month.

Order Date :- 10.4.2014

SKM

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