Jagdish Prasad vs State Of U.P. And Others
2014 Latest Caselaw 783 ALL

Citation : 2014 Latest Caselaw 783 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Jagdish Prasad vs State Of U.P. And Others on 10 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 30714 of 2005
 

 
Petitioner :- Jagdish Prasad
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.N. Raha,V.K. Kaul
 
Counsel for Respondent :- C.S.C.,A.K.Singh,Ajit Kumar,J.J. Misra,J.J. Munir
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc. Recall Application No. 99255 of 2014)

Heard learned counsel for the parties.

No good ground is made out for recalling of the order dated 10.2.2014.

The application is, accordingly, rejected.

Order Date :- 10.4.2014

SKM

Download the LatestLaws.com Mobile App