Commissioner Customs & Central ... vs M/S Precise Laboratories Ltd.
2014 Latest Caselaw 782 ALL

Citation : 2014 Latest Caselaw 782 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Commissioner Customs & Central ... vs M/S Precise Laboratories Ltd. on 10 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CENTRAL EXCISE APPEAL No. - 348 of 2010
 

 
Appellant :- Commissioner Customs & Central Excise
 
Respondent :- M/S Precise Laboratories Ltd.
 
Counsel for Appellant :- S.P. Kesarwani
 
Counsel for Respondent :- Shubham Agarwal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Heard Sri B.K.S. Raghuvanshi learned counsel for the appellant and Sri Shubham Agarwal, learned counsel appearing on behalf of the respondent.

Admit on the substantial question of law raised in the memorandum of appeal.

List for hearing.

Order Date :- 10.4.2014

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