Ajay Vir Sharma vs D.D.C.
2014 Latest Caselaw 774 ALL

Citation : 2014 Latest Caselaw 774 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Ajay Vir Sharma vs D.D.C. on 10 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 39299 of 1992
 

 
Petitioner :- Ajay Vir Sharma
 
Respondent :- D.D.C.
 
Counsel for Petitioner :- H.C.Kharbanda,Govind Krishna,P.N. Khare
 
Counsel for Respondent :- S.C.,Anshu Chaudhary,N.S. Chaudhary,Pradeep Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

Office is directed to submit a fresh report regarding service of notice upon the respondent no. 4.

List in the next cause list.

Order Date :- 10.4.2014

Priyanka

Download the LatestLaws.com Mobile App