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Smt. Vimla Chakraverti vs Suraj Narayan Mishra, Regional ...
2014 Latest Caselaw 770 ALL

Citation : 2014 Latest Caselaw 770 ALL
Judgement Date : 10 April, 2014

Allahabad High Court
Smt. Vimla Chakraverti vs Suraj Narayan Mishra, Regional ... on 10 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1965 of 2013
 

 
Applicant :- Smt. Vimla Chakraverti
 
Opposite Party :- Suraj Narayan Mishra, Regional Joint Director Of Edu.& 3 Ors
 
Counsel for Applicant :- Rateesh Singh,Ram Murat Singh
 
Counsel for Opposite Party :- S.C.,A.K.Sinha
 

 
Hon'ble Ran Vijai Singh,J.

Sri A.K.Sinha, learned counsel for the respondent has sent his illness slip.

Pursuant to the order dated 27.2.2014 passed by this Court, the Chief Judicial Magistrate, Ballia has given a report that there is no District Inspector of Schools, Ballia in the name of Ramesh Giri.

Learned counsel for the applicant prays for and is granted two weeks time to implead the present District Inspector of Schools as opposite party in the array of parties.

List thereafter.

Order Date :- 10.4.2014

samz

 

 

 
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