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M/S Rohit Surfactants Pvt. Ltd. ... vs Presiding Officer, Labour Court, ...
2014 Latest Caselaw 747 ALL

Citation : 2014 Latest Caselaw 747 ALL
Judgement Date : 9 April, 2014

Allahabad High Court
M/S Rohit Surfactants Pvt. Ltd. ... vs Presiding Officer, Labour Court, ... on 9 April, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 71395 of 2013
 

 
Petitioner :- M/S Rohit Surfactants Pvt. Ltd. And Another
 
Respondent :- Presiding Officer, Labour Court, Allahabad And Another
 
Counsel for Petitioner :- Chandra Bhan Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Sri Chandra Bhan Gupta, learned counsel appearing for the petitioner submits that he has received a copy of the counter affidavit  on 12th March, 2014 but the same is not on record. He prays for and is allowed two weeks'  time to file rejoinder affidavit.

List thereafter.

Interim order dated 27.1.2014, if in operation, is extended till the next date of listing.

If the counter affidavit has been filed, Office will trace out the same and place it on record by the next date.

Order Date :- 9.4.2014

SKM

 

 

 
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