Ram Pratap Tiwari & 13 Ors. vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 741 ALL

Citation : 2014 Latest Caselaw 741 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Ram Pratap Tiwari & 13 Ors. vs State Of U.P. Through Prin. Secy. ... on 9 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1145 of 2014
 

 
Petitioner :- Ram Pratap Tiwari & 13 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Cane Deptt. Lko. & Ors.
 
Counsel for Petitioner :- Lalendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Aprajita Bansal
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned standing counsel prays for and is granted one week's time to seek instructions in the matter.

List thereafter.

Order Date :- 9.4.2014

Vijay

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