Subhash And Another vs A.D.M. (F & R)/D.D.C. And 2 Ors.
2014 Latest Caselaw 733 ALL

Citation : 2014 Latest Caselaw 733 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Subhash And Another vs A.D.M. (F & R)/D.D.C. And 2 Ors. on 9 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 19513 of 2014
 

 
Petitioner :- Subhash And Another
 
Respondent :- A.D.M. (F & R)/D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Yogesh Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Vijai Kumar Tripathi
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 16th April, 2014 to enable the learned counsel for the petitioner to comply with the order dated 03.04.2014.

Order Date :- 9.4.2014

Priyanka

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