Ram Krishna Shukla vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 729 ALL

Citation : 2014 Latest Caselaw 729 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Ram Krishna Shukla vs State Of U.P. Through Prin. Secy. ... on 9 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 6347 of 2013
 

 
Petitioner :- Ram Krishna Shukla
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L
 
Counsel for Petitioner :- Kamlesh Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Mohd.Waris Farooqui,Uma Kant Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Waris Farooqui, learned counsel appearing for one of the opposite parties, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 9.4.2014

Vijay

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