Rajendra Prasad Shukla vs K.G. Gupta, Upper Mukhya Adhikari ...
2014 Latest Caselaw 728 ALL

Citation : 2014 Latest Caselaw 728 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Rajendra Prasad Shukla vs K.G. Gupta, Upper Mukhya Adhikari ... on 9 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 222 of 2012
 

 
Applicant :- Rajendra Prasad Shukla
 
Opposite Party :- K.G. Gupta, Upper Mukhya Adhikari Zila Panchayat Banda
 
Counsel for Applicant :- Neeraj Tripathi,Raj Kumar
 
Counsel for Opposite Party :- Puneet Kumar Gupta
 

 
Hon'ble Ran Vijai Singh,J.

As prayed list in the next cause list.

Order Date :- 9.4.2014

samz

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