Ghan Bahadur Thapa vs Scooters India Ltd. Through ...
2014 Latest Caselaw 727 ALL

Citation : 2014 Latest Caselaw 727 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Ghan Bahadur Thapa vs Scooters India Ltd. Through ... on 9 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1097 of 2014
 

 
Petitioner :- Ghan Bahadur Thapa
 
Respondent :- Scooters India Ltd. Through Chairman Cum Managing Director L
 
Counsel for Petitioner :- Anurag Srivastava
 
Counsel for Respondent :- C.S.C.,Prabhat Narayan,R.C.Tewari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri R.C. Tewari, learned counsel appearing for opposite party nos. 1 to 3 prays for and is granted three weeks time for filing counter affidavit.

List thereafter.

Order Date :- 9.4.2014

Vijay

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