M/S Proview Construction Ltd. vs Asessing Officer/Cess ...
2014 Latest Caselaw 726 ALL

Citation : 2014 Latest Caselaw 726 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

M/S Proview Construction Ltd. vs Asessing Officer/Cess ... on 9 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 2480 of 2014
 

 
Petitioner :- M/S Proview Construction Ltd.
 
Respondent :- Asessing Officer/Cess Collector-Cum-A.L.C. And 2 Ors.
 
Counsel for Petitioner :- Manish Goyal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.

List thereafter.

Interim order, if in operation, to continue till the next date of listing.

Order Date :- 9.4.2014

SKM

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