Citation : 2014 Latest Caselaw 721 ALL
Judgement Date : 9 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 19625 of 2014 Petitioner :- Munna Lal Respondent :- D.D.C. And Another Counsel for Petitioner :- M.N. Singh,Mahesh Narain Singh Counsel for Respondent :- C.S.C.,K.K. Mani Hon'ble Anjani Kumar Mishra,J.
As jointly prayed, put up as fresh on 17th April, 2014 to enable the learned counsel to produce their respective CH Form -23.
Order Date :- 9.4.2014
Priyanka
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