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Arun Kumar Sharma vs State Of U.P. And 5 Ors.
2014 Latest Caselaw 720 ALL

Citation : 2014 Latest Caselaw 720 ALL
Judgement Date : 9 April, 2014

Allahabad High Court
Arun Kumar Sharma vs State Of U.P. And 5 Ors. on 9 April, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 350 of 2014
 

 
Appellant :- Arun Kumar Sharma
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Appellant :- Dinesh Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed by learned counsel for the appellant,  put up this appeal on 15th April, 2014, as fresh.

Order Date :- 9.4.2014

M.A.A.

(A.R. Masoodi, J.)              ( S. K. Singh, J.)

 

 

 
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