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State Of U.P. Thru' Executive ... vs Presiding Officer, And Another
2014 Latest Caselaw 714 ALL

Citation : 2014 Latest Caselaw 714 ALL
Judgement Date : 9 April, 2014

Allahabad High Court
State Of U.P. Thru' Executive ... vs Presiding Officer, And Another on 9 April, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 59896 of 2013
 

 
Petitioner :- State Of U.P. Thru' Executive Engineer
 
Respondent :- Presiding Officer, And Another
 
Counsel for Petitioner :- Suman Sirohi
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Abhinava Upadhya,J.

It appears that the counter affidavit  is said to have been filed on 21.1.2014 and the rejoinder affidavit is said to have been filed on 13.2.2014, but the same are not on record.

Office is directed to trace out both the affidavits and place it on record.

Upon the request of the learned Standing Counsel, list the matter  in the next cause list.

Interim order, if in operation, to continue till the next date of listing.

Order Date :- 9.4.2014

SKM

 

 

 
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