Avanish Kumar Upadhyay vs Pranjal Yadav, D.M. And Another
2014 Latest Caselaw 711 ALL

Citation : 2014 Latest Caselaw 711 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Avanish Kumar Upadhyay vs Pranjal Yadav, D.M. And Another on 9 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2396 of 2014
 

 
Applicant :- Avanish Kumar Upadhyay
 
Opposite Party :- Pranjal Yadav, D.M. And Another
 
Counsel for Applicant :- Lalji Chaudhary
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 23rd April, 2014. In the meantime learned counsel for the petitioner shall file a supplementary affidavit disclosing the date of service of the order of this Court upon the Vice Chairman, Varanasi Development Authority, Varanasi.

Order Date :- 9.4.2014

samz

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