Pushpa Devi vs D.D.C. And 11 Ors.
2014 Latest Caselaw 709 ALL

Citation : 2014 Latest Caselaw 709 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Pushpa Devi vs D.D.C. And 11 Ors. on 9 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 19947 of 2014
 

 
Petitioner :- Pushpa Devi
 
Respondent :- D.D.C. And 11 Ors.
 
Counsel for Petitioner :- Satendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Mahesh Sharma,Vinod Sinha
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put up as fresh tomorrow i.e. 10th April, 2014.

Order Date :- 9.4.2014

Priyanka

Download the LatestLaws.com Mobile App