Yudhusthir vs Smt. Padmini Devi And 5 Others
2014 Latest Caselaw 707 ALL

Citation : 2014 Latest Caselaw 707 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Yudhusthir vs Smt. Padmini Devi And 5 Others on 9 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5343 of 2013
 

 
Applicant :- Yudhusthir
 
Opposite Party :- Smt. Padmini Devi And 5 Others
 
Counsel for Applicant :- Gopal Mishra
 
Counsel for Opposite Party :- Rakesh Panday,S.K.Tewari
 

 
Hon'ble Ran Vijai Singh,J.

Learned counsel for the opposite party prays for and is allowed two weeks further time to comply the order passed by this Court.

Put up on 24th April, 2014.

Order Date :- 9.4.2014

samz

Download the LatestLaws.com Mobile App