State Of U.P.Thru' Divisional ... vs Ram Kewal And 2 Others
2014 Latest Caselaw 705 ALL

Citation : 2014 Latest Caselaw 705 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

State Of U.P.Thru' Divisional ... vs Ram Kewal And 2 Others on 9 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 41983 of 2013
 

 
Petitioner :- State Of U.P.Thru' Divisional Forest Officer And Another
 
Respondent :- Ram Kewal And 2 Others
 
Counsel for Petitioner :- Addl C.S.C.,A.K.Srivastava
 
Counsel for Respondent :- S.C.,Gopal Narain,Shyam Narain,Smt. Shalini Srivastava,Sudhanshu Narain
 

 
Hon'ble Abhinava Upadhya,J.

Upon the request of Sri Anoop Kumar Srivastava, learned Additional Chief Standing Counsel, list in the next cause list.

Order Date :- 9.4.2014

SKM

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