Naseem Ahmad vs D.D.C., Bijnor And 10 Others
2014 Latest Caselaw 675 ALL

Citation : 2014 Latest Caselaw 675 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Naseem Ahmad vs D.D.C., Bijnor And 10 Others on 7 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36778 of 2013
 

 
Petitioner :- Naseem Ahmad
 
Respondent :- D.D.C., Bijnor And 10 Others
 
Counsel for Petitioner :- Brajesh Shukla
 
Counsel for Respondent :- C. S. C.,Hemant Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Shri Hemant Kumar, learned counsel for the respondents.

List peremptorily on 22nd April, 2014.

Interim already granted shall continue to operate till the next date of listing.

Order Date :- 7.4.2014

Priyanka

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