The Gorakhpur Mandal Vikas Nigam ... vs The Gorakhpur Mandal Vikas Nigam ...
2014 Latest Caselaw 671 ALL

Citation : 2014 Latest Caselaw 671 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

The Gorakhpur Mandal Vikas Nigam ... vs The Gorakhpur Mandal Vikas Nigam ... on 7 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 32359 of 1992
 

 
Petitioner :- The Gorakhpur Mandal Vikas Nigam And Others
 
Respondent :- The Gorakhpur Mandal Vikas Nigam Ltd.And & Others
 
Counsel for Petitioner :- T.P. Singh,Ashutosh Kumar Shukla,Kameshwar Singh
 
Counsel for Respondent :- R.P. Goel,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed one month and no more time to file counter affidavit.

List the matter after one month

Order Date :- 7.4.2014

SKM

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