Om Prakash Singh vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 667 ALL

Citation : 2014 Latest Caselaw 667 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Om Prakash Singh vs State Of U.P. Through Prin. Secy. ... on 7 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2106 of 2014
 

 
Petitioner :- Om Prakash Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Panchayati Raj Deptt. Lko.
 
Counsel for Petitioner :- Amerendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned standing counsel prays for and is granted a week's time to seek instructions in the matter.

List this case on 16.04.2014.

Order Date :- 7.4.2014

Vijay

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