Afatab Alam Siddiqui vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 657 ALL

Citation : 2014 Latest Caselaw 657 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Afatab Alam Siddiqui vs State Of U.P. Through Prin. Secy. ... on 7 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 6883 of 2013
 

 
Petitioner :- Afatab Alam Siddiqui
 
Respondent :- State Of U.P. Through Prin. Secy. Irrigation Deptt. Lko. & O
 
Counsel for Petitioner :- Sudhir Kumar Mishra,Nitin Padmesh Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List this case on 28.04.2013.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 7.4.2014

Vijay

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