Chhedi Lal vs D.D.C. And 5 Ors.
2014 Latest Caselaw 653 ALL

Citation : 2014 Latest Caselaw 653 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Chhedi Lal vs D.D.C. And 5 Ors. on 7 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 19978 of 2014
 

 
Petitioner :- Chhedi Lal
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- V.K. Singh,Manvendra Nath Singh
 
Counsel for Respondent :- C.S.C.,K.K. Mani,M.K. Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Shri Rajeev Mishra has filed his power on behalf of the heir of the respondent no. 5, who is dead, in Court, which is taken on record.

As jointly prayed, put up as fresh on 15th April, 2014.

Order Date :- 7.4.2014

Priyanka

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