Adalat vs State Of U.P. And 5 Ors.
2014 Latest Caselaw 649 ALL

Citation : 2014 Latest Caselaw 649 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Adalat vs State Of U.P. And 5 Ors. on 7 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 18924 of 2014
 

 
Petitioner :- Adalat
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- B.R. Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put up as fresh on 18th April, 2014.

It is made clear that no adjournment shall be granted on that date.

Order Date :- 7.4.2014

Priyanka

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