Chandrasen vs D.D.C. And 7 Others
2014 Latest Caselaw 646 ALL

Citation : 2014 Latest Caselaw 646 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Chandrasen vs D.D.C. And 7 Others on 7 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 16596 of 2014
 

 
Petitioner :- Chandrasen
 
Respondent :- D.D.C. And 7 Others
 
Counsel for Petitioner :- Rajesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Ayub Khan
 

 
Hon'ble Anjani Kumar Mishra,J.

List has been revised.

Learned counsel for the petitioner is not present.

Shri Ayub Khan appearing for the respondent no. 4 is present.

List in ordinary course.

Order Date :- 7.4.2014

Priyanka

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