M/S Designco vs Union Of India & Others
2014 Latest Caselaw 627 ALL

Citation : 2014 Latest Caselaw 627 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

M/S Designco vs Union Of India & Others on 7 April, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1147 of 2006
 

 
Petitioner :- M/S Designco
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Dhruv Agrawal,Dev Kant Pandey,Nikhil Agarwl
 
Counsel for Respondent :- A.N. Mahajan,Bharat Ji Agarwal,D. Awasthi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

List after four weeks to enable the learned counsel for the petitioner to inquire about the status of the case before the Apex Court.

Order Date :- 7.4.2014

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