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Mahesh Pratap Singh & Others vs State Of U.P. Thru Secy. Home Civil ...
2014 Latest Caselaw 609 ALL

Citation : 2014 Latest Caselaw 609 ALL
Judgement Date : 4 April, 2014

Allahabad High Court
Mahesh Pratap Singh & Others vs State Of U.P. Thru Secy. Home Civil ... on 4 April, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1950 of 2014
 

 
Petitioner :- Mahesh Pratap Singh & Others
 
Respondent :- State Of U.P. Thru Secy. Home Civil Sectt. Lucknow & Others
 
Counsel for Petitioner :- Vinod Kumar Singh
 
Counsel for Respondent :- C.S.C.,Manish Mathur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Writ petition is finally disposed of vide my order of date passed in Writ Petition No. 1841(MS) of 2014.

Order Date :- 4.4.2014

Vijay

 

 

 
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