Shah Mohammad & Another vs State Of U.P. Thru Prin. Secy. Home ...
2014 Latest Caselaw 607 ALL

Citation : 2014 Latest Caselaw 607 ALL
Judgement Date : 4 April, 2014

Allahabad High Court

Shah Mohammad & Another vs State Of U.P. Thru Prin. Secy. Home ... on 4 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1996 of 2014
 

 
Petitioner :- Shah Mohammad & Another
 
Respondent :- State Of U.P. Thru Prin. Secy. Home U.P. Civil Sectt. & Ors
 
Counsel for Petitioner :- Arvind Pratap Singh
 
Counsel for Respondent :- C.S.C.,V.K. Dubey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Writ petition is finally disposed of vide my order of date passed in Writ Petition No. 1841(MS) of 2014.

Order Date :- 4.4.2014

Vijay

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