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Kallu And 35 Others vs Board Of Revenue And 6 Ors.
2014 Latest Caselaw 606 ALL

Citation : 2014 Latest Caselaw 606 ALL
Judgement Date : 4 April, 2014

Allahabad High Court
Kallu And 35 Others vs Board Of Revenue And 6 Ors. on 4 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 14815 of 2014
 

 
Petitioner :- Kallu And 35 Others
 
Respondent :- Board Of Revenue And 6 Ors.
 
Counsel for Petitioner :- V.S. Kushwaha
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Ran Vijai Singh,J.

Put up as a fresh case on 7th April, 2014.

Order Date :- 4.4.2014

samz

.

.

Case :- WRIT - B No. - 14815 of 2014

Petitioner :- Kallu And 35 Others

Respondent :- Board Of Revenue And 6 Ors.

Counsel for Petitioner :- V.S. Kushwaha

Counsel for Respondent :- C.S.C.,Anuj Kumar

Hon'ble Ran Vijai Singh,J.

Civil Misc. Amendment Application No. 119171 of 2014.

Heard Sri V.S.Kushwaha, learned counsel for the petitioner, learned standing counsel for the State responents and learned counsel for the Gaon Sabha.

The amendment application is allowed.

Let the necessary amendment be incorporated during the course of the day.

Order Date :- 4.4.2014

samz

 

 

 
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