Sri Rajendra Kuamr Rawat @ ... vs State Of U.P. Thru Secy. Home ...
2014 Latest Caselaw 573 ALL

Citation : 2014 Latest Caselaw 573 ALL
Judgement Date : 4 April, 2014

Allahabad High Court

Sri Rajendra Kuamr Rawat @ ... vs State Of U.P. Thru Secy. Home ... on 4 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 2054 of 2014
 

 
Petitioner :- Sri Rajendra Kuamr Rawat @ Rajendra & 8 Others
 
Respondent :- State Of U.P. Thru Secy. Home Deptt. U.P. Lucknow & 8 Others
 
Counsel for Petitioner :- Ganga Prasad Mishra
 
Counsel for Respondent :- C.S.C.,Aprajita Bansal
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Writ petition is finally disposed of vide my order of date passed in Writ Petition No. 1841(MS) of 2014.

Order Date :- 4.4.2014

Vijay

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