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Abdul Salam & 25 Others vs State Of U.P. Thru District ...
2014 Latest Caselaw 564 ALL

Citation : 2014 Latest Caselaw 564 ALL
Judgement Date : 4 April, 2014

Allahabad High Court
Abdul Salam & 25 Others vs State Of U.P. Thru District ... on 4 April, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 2008 of 2014
 

 
Petitioner :- Abdul Salam & 25 Others
 
Respondent :- State Of U.P. Thru District Magistrate Amethi & 2 Others
 
Counsel for Petitioner :- Anil Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Manish Mathur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Writ petition is finally disposed of vide my order of date passed in Writ Petition No. 1841(MS) of 2014.

Order Date :- 4.4.2014

Vijay

 

 

 
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