Dr. Paras Nath Mishra vs Union Of India And 4 Others
2014 Latest Caselaw 552 ALL

Citation : 2014 Latest Caselaw 552 ALL
Judgement Date : 4 April, 2014

Allahabad High Court

Dr. Paras Nath Mishra vs Union Of India And 4 Others on 4 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 15932 of 2014
 

 
Petitioner :- Dr. Paras Nath Mishra
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Radha Kant Ojha,Gaurav Sarkar
 
Counsel for Respondent :- A.S.G.I.,Ram Gopal Tripathi,S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

Sri Vijay Kumar Singh, Advocate, states that he has received instruction from respondent no. 4 and may file counter affidavit within one week. Sri Vivek Kumar Singh, Advocate, states that he has received instruction from respondent no. 5 may also file counter affidavit within one week. Learned Counsel for the University states that since the examination is going on, he may be allowed two weeks further time to file counter affidavit.

List on 21.4.2014.

Order Date :- 4.4.2014

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